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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(2)A dealer [and producer] [Inserted by Notification No. S.O. 65, dated 30.9.2015 (w.e.f. 27.8.80).] may obtain a licence for any one or more trade articles mentioned in Schedule I.