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Delhi High Court - Orders

Directorate Of Enforcement vs Karti P. Chidambaram & Anr on 1 November, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~8 to 10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 5137/2019
                                                DIRECTORATE OF ENFORCEMENT               ..... Petitioner
                                                                Through: Mr. Anupam S. Sharma, Special
                                                                         Counsel for ED.

                                                                                      versus

                                                KARTI P. CHIDAMBARAM & ANR.              ..... Respondents
                                                              Through: Mr. Arshdeep Singh Khurana and Mr.
                                                                       Akshat Gupta, Advocates
                                    (9)
                                    +           CRL.REV.P. 370/2017
                                                DIECTORATE OF ENFORCEMENT                ..... Petitioner
                                                                Through: Mr. Anupam S. Sharma, Special
                                                                         Counsel for ED.
                                                                versus

                                                DAYANIDHI MARAN & ORS.                 ..... Respondents
                                                            Through: Mr. Sumesh Dhawan, Mr. Vatsala
                                                                     Kak, Mr. Raghav Dembla, Mr.
                                                                     Shaurya Shyam and Mr. Sagar
                                                                     Thakkar, Advocates for R-1.
                                                                     Mr. Gyanendra Kumar, Ms. Shreya
                                                                     Som, Ms. Soumya Dasgupta and Mr.
                                                                     Mukesh Seju, Advocates for R-2 to
                                                                     R-6.
                                    (10)
                                    +    CRL.REV.P. 381/2017
                                         CBI                                                                                        ..... Petitioner
                                                         Through:                                              Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               for UOI.
                                                                                                               Mr. Sanjay Jain, Sr. Advocate along
                                                                                                               with Mr. Neeraj Jain, Mr. R.D.
                                                                                                               Bhardwaj, Mr. Rishi Raj Sharma, Mr.
                                                                                                               Anupam Mishra and Ms. Ashima




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 00:20:49
                                                                                                                Gupta, Advocates for CBI and Mr.
                                                                                                               Manoj Kumar, DSP-CBI.

                                                                                      versus

                                                DAYANIDHI MARAN & ORS.                 ..... Respondents
                                                            Through: Mr. Sumesh Dhawan, Mr. Vatsala
                                                                     Kak, Mr. Raghav Dembla, Mr.
                                                                     Shaurya Shyam and Mr. Sagar
                                                                     Thakkar, Advocates for R-1.
                                                                     Mr. Abhishek Ghai, Advocate for R-2
                                                                     and 3.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                              ORDER

% 01.11.2023

1. Hon'ble Judge is not holding court today.

2. Re-notify on 07.12.2023.

3. The order be uploaded on the website forthwith.

BY ORDER COURT MASTER NOVEMBER 1, 2023/zp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:20:49