Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 58 in THE ADMINISTRATOR GENERAL’S ACT, 1913 58. [Section 58 “Division of Presidency into Provinces” repealed ibid.][* * * * * * * * * * * *]
