Delhi High Court - Orders
Lukamaan @ Lukhmaan vs The State (Ncvt Of Delhi) on 22 February, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3050/2023
LUKAMAAN @ LUKHMAAN ..... Petitioner
Through: Mr. Karan Verma, Mr. Nayan Maggo
and Ms. Sushma Sharma, Advocates
versus
THE STATE (NCVT OF DELHI) ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with SI Abhishek, P.S. Harsh Vihar.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 22.02.2024
1. Hon'ble Judge is not holding court today.
2. Re-notify on 15.04.2024.
BY ORDER COURT MASTER FEBRUARY 22, 2024/zp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/02/2024 at 22:32:10