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Delhi High Court - Orders

Lukamaan @ Lukhmaan vs The State (Ncvt Of Delhi) on 22 February, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 3050/2023
                                                LUKAMAAN @ LUKHMAAN                                                                  ..... Petitioner
                                                                                      Through:                 Mr. Karan Verma, Mr. Nayan Maggo
                                                                                                               and Ms. Sushma Sharma, Advocates

                                                                                      versus

                                                THE STATE (NCVT OF DELHI)                                                          ..... Respondent
                                                                                      Through:                 Mr. Manoj Pant, APP for the State
                                                                                                               with SI Abhishek, P.S. Harsh Vihar.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 22.02.2024

1. Hon'ble Judge is not holding court today.

2. Re-notify on 15.04.2024.

BY ORDER COURT MASTER FEBRUARY 22, 2024/zp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/02/2024 at 22:32:10