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Madras Presidency - Section

Section 80 in Madras Estates Land Act, 1908

80. Distrainer may procure police assistance.

- A person authorized to distrain may apply to the nearest police station for such assistance as may be necessary to prevent any breach of the peace, and the authority to whom such application is made shall depute one or more police officers to be present at the time of such distress for such purpose.