Bombay High Court
Footcandles Film Private Limited And ... vs Income Tax Officer Tds-1 And 3 Ors on 4 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
6. WP 429-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 429 OF 2022
Footcandles Film Pvt. Ltd. And Anr. ... Petitioners
Versus
Income Tax Officer TDS-1 & Ors. ... Respondents
******
Mr. Hasmukh Ravaria i/b DMD Advocates,for the Petitioners.
Mr. Suresh Kumar,for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 4th JULY, 2022 P.C. :-
1. Learned counsel for the Petitioner states that he shall be filing rejoinder during the course of the week and also shall serve a copy on the learned counsel for the Respondents.
2. List on 26th July, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL Date:
GADGIL 2022.07.04 18:48:05 +0530 Nikita Gadgil 1/1