Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Footcandles Film Private Limited And ... vs Income Tax Officer Tds-1 And 3 Ors on 4 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                                  6. WP 429-22.doc




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                          WRIT PETITION NO. 429 OF 2022

                      Footcandles Film Pvt. Ltd. And Anr.         ... Petitioners
                           Versus
                      Income Tax Officer TDS-1 & Ors.             ... Respondents

                                                 ******
                      Mr. Hasmukh Ravaria i/b DMD Advocates,for the Petitioners.
                      Mr. Suresh Kumar,for the Respondents.
                                                 ******

                                                   CORAM: DHIRAJ SINGH THAKUR &
                                                           ABHAY AHUJA, JJ.

DATE : 4th JULY, 2022 P.C. :-

1. Learned counsel for the Petitioner states that he shall be filing rejoinder during the course of the week and also shall serve a copy on the learned counsel for the Respondents.
2. List on 26th July, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL Date:

GADGIL 2022.07.04 18:48:05 +0530 Nikita Gadgil 1/1