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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(g) in General Specification and Conditions of Contract

(g)The measurement of earth work will be made by the bank but under no circumstances will the contractor be allowed measurements in excess of quantities computed by sections of the completed bund irrespective of any settlement due to rains or other factors.