Section 372(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ii)When he is about to go on tour, he should look into the file of his own inspections, study the inspection notes, if any, of departmental officers, and carefully examine along with the Patwari's register the inspection reports of the Sadar Qanungo relating to his Sub-division. This will in some cases narrow the field of his inquiry and will enable him to chalk out the lines on which he has to make his inspection.