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State of Uttar Pradesh - Section

Section 682 in Rules under the United Provinces Excise Act, 1910

682.

All containers including bottles, jars, drums or casks, etc. containing denatured spirit shall bear a label, printed in red and containing skull and cross-bones, with a warning 'not to be taken internally' in Hindi and Urdu. The design and style of the label in Hindi and Urdu rendering of the words of warning shall be as approved by the Excise Commissioner, Uttar Pradesh.