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[Cites 0, Cited by 0] [Section 45B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45B(8) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(8)The licensee shall publish the FSA approved by the Commission in one English and one Telugu daily newspaper with circulation in the area of supply, for general information of the consumers, and shall make available copies of the FSA order for the relevant quarter to the public on request, at a reasonable cost.