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[Cites 0, Cited by 0] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(3) in The Sikh Gurdwaras Act, 1925

(3)[ Within two months from the date of the consideration of the report under section 117, the Board shall cause the report and abstract of each account to be published in [two newspapers one of which must be published daily].] [Substituted by Punjab Act 53 of 1953, Section 20(a).].