Section 12 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
12. Obligations of the Captive Generating Plant.
- 1. The Captive Generating Plant shall establish, operate and maintain Generating Station, sub-station, tie lines and dedicated transmission lines connected thereto in accordance with:a. The technical standards for construction of electrical plants, electric lines and connectivity with the grid as specified by the Authority;b. Safety requirements for construction, operation and maintenance of electrical plants and electric lines as specified by the Authority;c. Uttar Pradesh electricity Grid Code (UPEGC) or Indian Electricity Grid Code (IEGC);d. The conditions for installation of meters for supply of electricity as specified by the Authority and/or the State Transmission Utility (STU).
