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Patna High Court - Orders

Md. Rijaul vs The State Of Bihar on 7 August, 2024

Author: Ashutosh Kumar

Bench: Ashutosh Kumar, Jitendra Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     CRIMINAL APPEAL (DB) No.450 of 2019
           Arising Out of PS. Case No.-83 Year-2007 Thana- BARSOI District- Katihar
     ======================================================
     Md. Rijaul, Son of Late Md. Yunus, Resident of Village - Bighore, P.S.-
     Barsoi (Kachna O.P.), Distt - Katihar.

                                                                       ... ... Appellant/s
                                           Versus
1.   The State of Bihar
2.   Jinnah Son of Late Abdul Latif Resident of Village - Aagpara, P.S. -
     Abadpur, Distt - Katihar, Pin Code - 854105.
3.   Kasim Son of Late Abdul Latif Resident of Village - Aagpara, P.S. -
     Abadpur, Distt - Katihar, Pin Code - 854105.
4.   Budhu Son of Late Abdul Latif Resident of Village - Aagpara, P.S. -
     Abadpur, Distt - Katihar, Pin Code - 854105.
5.   Beltu Son of Late Md. Rehan @ Late Md. Rehman Resident of Village -
     Aagpara, P.S. - Abadpur, Distt - Katihar, Pin Code - 854105.
6.   Tej Bahadur Singh Son of Late Kamta Prasad Resident of Village - Kachna,
     P.S. - Barsoi, Distt - Katihar, Pin Code - 854317.
7.   Suraj Singh Son of Late Radha Mohan Singh Resident of Village - Kachna,
     P.S. - Barsoi, Distt - Katihar, Pin Code - 854317.
8.   Gautam Mahto Son of Late Hari Mahto Resident of Village - Kachna, P.S. -
     Barsoi, Distt - Katihar, Pin Code - 854317.
9.   Abbas Son of Late Md. Mokimuddin Resident of Village - Kachna, P.S. -
     Barsoi, Distt - Katihar, Pin Code - 854317.
10. Md. Jasbur Son of Late Md. Sirajuddin Resident of Village - Kachna, P.S. -
    Barsoi, Distt - Katihar,
11. Rashid Son of Late Md. Khalil Resident of Village - Nazrebari, P.S.- Barsoi,
    Distt - Katihar. Pin Code - 854106
12. Manjar Son of Late Md. Khalil Resident of Village - Nazrebari, P.S.- Barsoi,
    Distt - Katihar. Pin Code - 854106
13. Hakim Son of Late Mojiruddin Resident of Village - Nazrebari, P.S.- Barsoi,
    Distt - Katihar. Pin Code - 854106
14. Chikua Son of Late Md. Petua Resident of Village - Nazrebari, P.S.- Barsoi,
    Distt - Katihar. Pin Code - 854106
15. Mansoor Son of Late Md. Musa Resident of Village - Bighour, P.S.- Barsoi,
    Distt - Katihar.
16. Hussain Son of Late Md. Hanif Resident of Village - Bighour, P.S.- Barsoi,
    Distt - Katihar.
17. Jalil Ansari Son of Late Md. Musa Resident of Village - Bighour, P.S.-
    Barsoi, Distt - Katihar.
18. Raju Son of Late Mahboob Ansari Resident of Village - Bighour, P.S.-
    Barsoi, Distt - Katihar.
 Patna High Court CR. APP (DB) No.450 of 2019(7) dt.07-08-2024
                                             2/4




  19. Dhaneshwar Mahto Son of Late Gudar Mahto Resident of Village - Bighour,
      P.S.- Barsoi, Distt - Katihar.
  20. Sarful Hoda Son of Late Tamijuddin Resident of Village - Bengi Tola, P.S.-
      Barsoi, Distt - Katihar. 854317
  21. Master Son of Late Peshkar Ali Resident of Village - Khidarbari, P.S.-
      Barsoi, Distt - Katihar. 854115
  22. Sahabuddin Son of Late Tama Hazi Resident of Village - Dogach, P.S.-
      Barsoi, Distt - Katihar, 854108
  23. Dhapua Son of Late Md. Habib Resident of Village - Dogach, P.S.- Barsoi,
      Distt - Katihar, 854108
  24. Md. Jalil Son of Late Md. Umer Ali @ Late Umer Ali Resident of Village -
      Jokalbari, P.S.- Barsoi, Distt - Katihar. 854160
  25. Majharul Alam @ Majnu Son of Late Mofijuddin Resident of Village -
      Jokalbari, P.S.- Barsoi, Distt - Katihar. 854160
  26. Sakir Son of Late Amalat Sarkar Resident of Village - Jokalbari, P.S.-
      Barsoi, Distt - Katihar. 854160
  27. Hamid Son of Late Basiruddin Resident of Village - Jokalbari, P.S.- Barsoi,
      Distt - Katihar. 854160
  28. Khokha Son of Late Rehman Resident of Village - Jokalbari, P.S.- Barsoi,
      Distt - Katihar. 854160
  29. Ainul Son of Late Bhola Baksh Resident of Village - Jokalbari, P.S.- Barsoi,
      Distt - Katihar. 854160
  30. Samda Hazi Son of Late Basiruddin Resident of Village - Jokalbari, P.S.-
      Barsoi, Distt - Katihar. 854160
  31. Motiur Rehman Son of Late Rehman Resident of Village - Jokalbari, P.S.-
      Barsoi, Distt - Katihar. 854160
  32. Ayub Son of Late Rehman Resident of Village - Jokalbari, P.S.- Barsoi, Distt
      - Katihar. 854160
  33. Md. Nasir Son of Late Samda Hazi Resident of Village - Jokalbari, P.S.-
      Barsoi, Distt - Katihar. 854160
  34. Sohrab Ali Son of Late Salam Resident of Village - Jokalbari, P.S.- Barsoi,
      Distt - Katihar. 854160
  35. Afaque Ansari Son of Late Saieed Ansari. Resident of Village - Jokalbari,
      P.S.- Barsoi, Distt - Katihar. 854160

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Appellant/s               :         Mr. Md. Musowir, Advocate
       For the State                     :         Dr. Mayanand Jha, APP
       For Respondent Nos. 2 to 35       :         Mr. Bimal Kumar, Advocate
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
               and
               HONOURABLE MR. JUSTICE JITENDRA KUMAR
          Patna High Court CR. APP (DB) No.450 of 2019(7) dt.07-08-2024
                                                     3/4




                                                   ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

7   07-08-2024

Respondent Nos. 2 to 35 have been acquitted by the impugned judgment.

2. The FIR was lodged by one Md. Jamshed @ Musa, who perhaps was neither the victim nor was anyone of the legal heirs of the victim.

3. The appeal preferred by him/Md. Jamshed @ Musa was permitted to be withdrawn in view of the provisions contained in Section 372 of the Code of Criminal Procedure read with the definition of victim in Section 2(wa) of the Code.

4. Now, the appellant, who is the son of the deceased, has preferred this appeal.

5. Mr. Bimal Kumar, the learned Advocate has appeared on behalf of respondent Nos. 2 to 35.

6. This appeal is admitted for hearing.

7. Call for the Trial Court Records from the Court of the learned Additional Sessions Judge-I, Katihar, in connection with Sessions Trial No. 183 of Patna High Court CR. APP (DB) No.450 of 2019(7) dt.07-08-2024 4/4 2012 (G.R. No. 1158 of 2007, arising out of Barsoi P.S. Case No. 83 of 2007, whereby respondent Nos. 2 to 35 have been acquitted of the charges levelled against them vide judgment dated 09.02.2018.

8. List this matter for final hearing on 11 th of November, 2024.

9. In the meantime, the Registry is directed to prepare the paper-book.

(Ashutosh Kumar, J) (Jitendra Kumar, J) Sauravkrsinha/ Sunil-

U      T