Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 1 in The Assam Agricultural Income-Tax Act, 1939 1. Short title. (1)This Act may be called the Assam Agricultural Income-tax Act, 1939.(2)It shall take effect from the 1st of April, 1939.
