Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Odisha - Subsection Section 78(3) in The Orissa Development Authorities Act, 1982 (3)For the purpose of this section. Section 64 of that Act as modified from time to time, shall be construed as if it referred to the Authority as well as the State Government.
