Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(3) in Telangana Panchayat Raj Act, 2018 (3)"casual vacancy" means a vacancy occurring otherwise than by efflux of time, and 'casual election' means an election held to fill a casual vacancy;
