Himachal Pradesh High Court
Rattan Chand vs . Om Prakash & Another on 15 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rattan Chand vs. Om Prakash & another .
RSA No. 290 of 2022 15.10.2022 Present: Mr. Ashish Verma, Advocate, for the appellant.
Issue notice to the respondents, returnable, for 6.12.2022, on steps being taken, within one week.
CMP No. 14467 of 2022 r Notice in the aforesaid terms. In the meanwhile, the parties are directed to maintain status quo qua the suit land.
CMP No. 14446 of 2022 The prayer made in the application is allowed. However, the applicant is directed to file certified copy of the judgment of learned trial Court within eight weeks. The application stands disposed of.
(Satyen Vaidya) Judge 15th October, 2022 (kck) ::: Downloaded on - 15/10/2022 20:04:54 :::CIS