Section 306(1)(b) in The Punjab Municipal Act, 1999

[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Punjab - Subsection

Section 306(1)(b) in The Punjab Municipal Act, 1999

(b)Where separate municipal drains are provided for foul water and for surface water, to discharge directly or indirectly, -

(i)Foul water into a drain provided for surface water; or

(ii)Except with the permission of the Chief Officer, surface water into a drain provided for foul water; or