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State of Tamilnadu - Section

Section 17A in The Tamil Nadu Borstal Schools Rules, 1938

17A. [ [Rule 17-A was inserted by G.O.Ms. No. 1341, Home, dated 2-5-1960.]

The Superintendent may, at, his discretion and subject to such conditions as he may deem proper, permit such of the boys of the Borstal School as have to play the band outside the school premises to stay put of the school premises for a specified duration of time not exceeding six hours.]