Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 53 in Jharkhand Panchayat Raj Act, 2001 53. Disqualification of Office-bearer of a Zila Parishad. No person shall be qualified for election as Office-bearer of a Zila Parishad -(A)Who is not a citizen of India;(B)Either before commencement of this Act or thereafter -
