Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Uttar Pradesh - Subsection Section 94(a) in The Subsidiary Rules (a)When action is proposed to be taken under rule 93, the certificate of the certifying officer shall be in the following form:
