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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(1)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

(a)for the allocation of business to the Ministers in so far as it is business with respect to which the Lieutenant Governor is required to act on the aid and advice of his Council of Ministers; and