Delhi High Court - Orders
Kuldeep Singh Sejwal vs Sunita Kohli And Anr on 20 October, 2022
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~48 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1133/2022 & CM APPL. 45651/2022
KULDEEP SINGH SEJWAL ..... Petitioner
Through: Mr. Sumit Bansal, Mr. Udaibir
Singh Kochar, Mr. Aditya Bakshi, Mr.
Akshay Bhatia, Mr. Utsav Garg and Mr.
Varun Rajawat, Advs.
versus
SUNITA KOHLI AND ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 20.10.2022
1. After some arguments, Mr. Bansal, learned Counsel for the petitioner seeks an adjournment in order to advance further submissions.
2. Re-notify on 3rd November 2022, C. HARI SHANKAR, J.
OCTOBER 20, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:31.10.2022 13:16:50