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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(26) in Chennai City Municipal Corporation Act, 1919

(26)"street-alignment" means a line dividing the land comprised in and forming a part of a street from the adjoining land;[(26-A) "water-course" includes any river, stream or channel whether natural or artificial;] [Inserted by section 3(xvi) of the Madras City Municipal (Amendment) Act, 1936 (Tamil Nadu Act X of 1936).][(26-B) "ward committee" means the ward committee referred to in section 5-C;] [Inserted by Tamil Nadu Municipal Laxvs (Amendment) Act, 2010 (Tamil Nadu Act No. 35 of 2010).](26-BB) "wards committee" means the wards committee referred to in [section 5-A;]