Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(9) in The Haryana Municipal Act, 1973 (9)[ "Director" means the Director Urban Development Department, Haryana;] [Substituted vide Haryana Act No 5 of 2002.]
