Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 10 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

10. Distribution of Seats between Students of Gujarat Board and Other Boards.

- For the purpose of admission, the available seats shall be distributed as follows, namely:-
(A)For Bachelor of Architecture-
(i) The candidates who have passed the qualifyingexamination from the Gujarat Board or Technical ExaminationBoard, Gujarat State or obtained Diploma from a University orinstitution located in Gujarat State; 85%
(ii) The candidates who have studied in the schoolslocated in the Gujarat State and have passed the qualifyingexamination from,- 6%
(a) the Central Board of Secondary Education Board; or  
(b) the Council of Indian School Certificate Examination Board,New Delhi; or  
(c) the Diploma obtained from International Baccalaureate.  
(iii) The candidates who have studied from the schoolslocated outside of the Gujarat State and have passed thequalifying examination from,- 10%
(a) the Central Board of Secondary Education Board; or  
(b) the Council of Indian School Certificate Examination Board,New Delhi; or  
(c) the National Institute of Open Schooling or InternationalSchool Board School; or  
(d) the Diploma obtained from International Baccalaureate; or  
(b)For Bachelor of Construction Technology and Bachelor of Interior Design-
(i) The candidates who have passed the qualifyingexamination from the Gujarat Board; 84%
(ii) The candidates who have studied in the schoolslocated in the Gujarat State and have passed the qualifyingexamination from,- 06%
(a) the Central Board of Secondary Education Board; or  
(b) the Council of Indian School Certificate Examination Board,New Delhi; or  
(c) the Diploma obtained from International Baccalaureate.  
(iii) The candidates who have studied from theschools located outside of the Gujarat State and have passed thequalifying examination from,- 10%
(a) the Central Board of Secondary Education Board; or  
(b) the Council of Indian School Certificate Examination Board,New Delhi; or  
(c) the National Institute of Open Schooling or InternationalSchool Board School; or  
(d) the Diploma obtained from International Baccalaureate.