Allahabad High Court
Rajendra Parasad 739 ... vs Sri Shiv Pal Yadav Chairman U.P.State ... on 8 May, 2015
Bench: Narayan Shukla, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- REVIEW PETITION No. - 743 of 2014 Petitioner :- Rajendra Parasad 739 (M/B)2014[P.I.L.] Respondent :- Sri Shiv Pal Yadav Chairman U.P.State Warehousing Corp.& Ors Counsel for Petitioner :- Dr. Sheelendra Kumar Hon'ble Shri Narayan Shukla,J.
Hon'ble Rajan Roy,J.
This case is adjourned on the request of learned counsel for the petitioner.
List in next cause-list.
Order Date :- 8.5.2015 A.Nigam (Rajan Roy,J.) (Shri Narayan Shukla,J.)