Supreme Court - Daily Orders
Geetika Jaitly vs State Of Telangana Thr. Police Station, ... on 6 January, 2016
ITEM NO.100 REGISTRAR COURT. 2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Transfer Petition(s)(Criminal) Diary No(s). 38516/2015
GEETIKA JAITLY Petitioner(s)
VERSUS
STATE OF TELANGANA THR. POLICE STATION, MIYAPUR, HYDERABAD, TELANGANA
AND ANR. Respondent(s)
Date : 06/01/2016 This petition was called on for hearing today.
For Petitioner(s) Ms.Samten Doma,Adv.
Ms. Pragya Baghel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the petitioner has on 03.12.2015 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.01.06 16:45:23 TLT Reason: