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[Cites 0, Cited by 9] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3) in The Foreign Exchange Management Act, 1999

(3)The officers referred to in sub-section (1) shall exercise the like powers which are conferred on income-tax authorities under the Income-tax Act, 1961 (43 of 1961) and shall exercise such powers, subject to such limitations laid down under that Act.