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[Cites 0, Cited by 0] [Section 284I(1)] [Section 284I] [Entire Act]

State of Gujarat - Subsection

Section 284I(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)by altering, enlarging, repairing or improving any building which have, or an estate or interest in which has, been acquired by the Corporation.