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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Working Journalists Welfare Fund Rules, 2006

(2)The accounts of the Fund shall be subjected to annual audit by the Local Fund Audit Organisation of the Finance Department, Government of Orissa and the audit report shall be placed before the Committee.