Bombay High Court
Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 26 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
8 nms 800-13.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION.
NOTICE OF MOTION NO. 800 OF 2013
IN
SUIT NO.373 OF 2013
Parle Products Pvt. Ltd. & Anr. ..Applicants
In the matter between
Parle Products Pvt. Ltd. &
Parle Biscuits Pvt. Ltd. ..Plaintiff/s
v/s.
Multi Screen Media Pvt. Ltd.
& Anr. ..Defendant/s
Mr.Pradeep Bakhru a/w Ms. Mitakshi Lakhani i/b. Wadia Gandhy &
Co. for the Plaintiff/s
Mr. Jas Sanghavi i/b. PDS Legal for the Defendant No.1.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED : 26th MARCH, 2019.
P.C.
1. At the request of the learned Counsel for the Plaintiff, stand over to two weeks, so as to enable the parties to explore the possibility of amicable settlement.
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