Section 14(2)(a) in The Gujarat Agricultural Pests and Diseases Act, 1980

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(a) in The Gujarat Agricultural Pests and Diseases Act, 1980

(a)if it is an order affecting a corporation or a firm, be served in the manner provided for the service or a summons in rule 2 of Order XXIX or rule 3 of Order XXX as the case may be, in the First Schedule of the Code of Civil Procedure, 1908 (V of 1908),

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State of Gujarat - Subsection

Section 14(2)(a) in The Gujarat Agricultural Pests and Diseases Act, 1980