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State of Chattisgarh - Section

Section 19 in Indira Kala Sangit Vishwavidyalaya Act, 1956

19. Powers and duties of other officers.

- The powers and duties of other persons as may be declared to be officers of the Vishwavidyalaya in pursuance of item (8) of Section 9, shall be such as may be prescribed by the Statutes and the Ordinances.