Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 3(1A)] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(1A)(c) in The Kerala General Sales Tax Act, 1963 (c)Issue such orders, instructions and directions to such officers and persons as it may deem fit, for the proper administration of this Act;