Delhi High Court - Orders
Mandsaur Institute Of Pharmacy vs Pharmacy Council Of India on 12 January, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~18 (2022 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9262/2021
MANDSAUR INSTITUTE OF PHARMACY ..... Petitioner
Through: Mr. Mayank Manish & Mr.Ravi
Kant, Advocates.
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Through: Mr. Zoheb Hossain & Ms. Tulika
Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.01.2022 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 2051/2022(Condonation of Delay)
1. The respondent has filed this application for condonation of delay in filing of the counter affidavit, and for a direction to take on record the accompanying counter affidavit dated 04.01.2022.
2. For the reasons stated, the application is allowed and the accompanying counter affidavit dated 04.01.2022 is taken on record.
3. The application stands disposed of. W.P.(C) 9262/2021 At the request of Mr. Mayank Manish, learned counsel for the petitioner, two weeks' time is granted for filing of the rejoinder affidavit.
List on 28.03.2022.
PRATEEK JALAN, J JANUARY 12, 2022/'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:12.01.2022 22:10:28