Supreme Court - Daily Orders
Gpr Power Solutions Pvt. Ltd. vs Supriyo Chaudhuri on 22 November, 2021
Bench: Indira Banerjee, J.K. Maheshwari
ITEM NO.32 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6553/2021
GPR POWER SOLUTIONS PVT. LTD. Appellant(s)
VERSUS
SUPRIYO CHAUDHURI & ORS. Respondent(s)
(FOR ADMISSION and IA No.141889/2021-STAY APPLICATION )
Date : 22-11-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Parties Mr. Sumit Kumar, AOR
Mr. Palzer Moktan, Adv.
Mr. Satya Mitra, Adv.
Ms. Swati Dalmia, Adv.
Mr. Soorjya Ganguly, Adv.
Ms. Pooja Chakrabarti, Adv.
Mr. R. Sudhinder, Adv.
Ms. Ekta Bhasin, Adv.
Mr. Indranil Ghosh, Adv.
Mr. Orijit Chatterjee, Adv.
Ms. Swati Dalmia, Adv.
Mr. Palzer Moktan, Adv.
Ms. Ojasa Arya, Adv.
Mr. Akash Yadav, Adv.
Mr. Satya Mitra, AOR
Mr. Swarnendu chatterjee, AOR
Mr. Naman Kamdar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 29.11.2021 for orders.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.11.24 13:05:11 IST Reason:(TUSHAR BISHT) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)