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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Telangana - Subsection

Section 79(3)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)record his vote by pressing the button on the Balloting Unit against the name and symbol of the candidate for whom he intends to vote; and