Section 24A(23) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(23)one graduate of Veterinary Science and Animal Husbandry not enrolled as a student in any of the colleges for the time being to be elected by the registered graduates of Veterinary science and Animal Husbandry or the Vishwa Vidyalaya from amongst themselves in the manner prescribed by single transferable vote;
