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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Factories (Exemption) Rules, 1983

(1)The following persons employed in a factory shall, under Subsection (1) of Section 64, be deemed to be persons holding positions of supervision or management, namely :
(a)Manager;
(b)any other person who, in the opinion of the Chief Inspector, holds position of supervision or management.