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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(d) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(d)to provide for electricity in the Sangam and Mela Area by temporary or permanent structure as may be permissible and required keeping in view the shifting banks of river Ganga & Yamuna;