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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(k) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(k)all other matters which by this Act, or statutes made thereunder are required to be provided by the ordinances.