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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(1)The State Government may for purposes of this Act appoint any person or designate such officers of the Government as it thinks fit to be Inspectors within such local limits as may be assigned to them.