Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jharkhand - Subsection Section 35(2) in The Bihar Primary and Middle Education Rules, 1961 (2)The Education Committee shall ordinarily meet at least once every month, but emergent meetings of such Committee may be called by the President at any time if so required.
