Section 40 in The U.P. State Universities (Centralised) Service Rules, 1975
40. Power to delegate
. - The State Government may, by notification published in the Official Gazette, delegate any of its powers under these rules, to any person or authority on such conditions as it thinks fit.[Substituted by Notification. No. 482/LXX-1-2005-15(16)-2005, dated 30.9.2005.]
