Jammu & Kashmir High Court - Srinagar Bench
State Of Jk Th. Drug Inspector vs M/S Syed Sons Enterprises Th. Ayed ... on 21 April, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
Item No. 04.
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRR No. 12/2018
IA No. 01/2018.
State of JK th. Drug Inspector
...Petitioner (s)
Through: Mr. Sajad Ashraf, GA vice
Mr. Illyas Nazir Laway, GA.
Vs
M/s Syed sons Enterprises th. Ayed Ishrat Hussain.
...Respondent(s)
Through: None.
CORAM: Hon'ble Mr. Justice Sanjay Dhar, Judge
ORDER
21.04.2022 Await appearance of the respondent.
List on 27.05.2022.
(Sanjay Dhar) Judge SRINAGAR 21.04.2022 Showkat