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[Cites 0, Cited by 0] [Section 49A(2)] [Section 49A] [Entire Act]

Union of India - Subsection

Section 49A(2)(f) in The Advocates Act, 1961

(f)the procedure to be followed by a disciplinary committee of a Bar Council in hearing cases and the procedure to be followed by a disciplinary committee of the Bar Council of India in hearing appeals; and