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Madhya Pradesh High Court

Sunil Kumar Pathak vs Ram Gopal Yadav on 15 December, 2016

AC-33-2010 (SUNIL KUMAR PA THAK Vs RAM GOPAL YADA 10 15- 12-20 16 Mr. BK. Upadhaya, learned counsel for the applicant. None for the non-applicant even in the passover round. List this matter on 12th of January, 2017 for final hearing at motion stage.

(SUJOY PAUL) JUDGE s@if