Madhya Pradesh High Court
Sunil Kumar Pathak vs Ram Gopal Yadav on 15 December, 2016
AC-33-2010 (SUNIL KUMAR PA THAK Vs RAM GOPAL YADA 10 15- 12-20 16 Mr. BK. Upadhaya, learned counsel for the applicant. None for the non-applicant even in the passover round. List this matter on 12th of January, 2017 for final hearing at motion stage.
(SUJOY PAUL) JUDGE s@if