Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(1) in Sikkim Co-Operative Societies Act, 1978

(1)The Government may, for the whole or any part of' the State of Sikkim and for any class of societies, after previous publication in the Gazette, make rules to, carry out the purposes of this Act.