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[Cites 0, Cited by 11] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Indian Medicine Central Council Act, 1970

(3)There shall be a Vice-President for each of the Ayurveda, Siddha [, Unani and Sowa-Rigpa] [ Substituted by Indian Medicine Central Council (Amendment) Act, 2010 (NO. 43 OF 2010] systems of medicine who shall be elected from amongst themselves by members representing that system of medicine, elected under clause (a) or clause (b) of sub-section (1) or nominated under clause (c) of that sub-section.